Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 334(1)] [Section 334] [Entire Act] Union of India - Subsection Section 334(1)(b) in The Income Tax Act, 2025 (b)at the rate applicable on taxable regular income and any residual income for such tax year under other provisions of this Act.