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State of Uttar Pradesh - Section

Section 16 in The U.P. Water Management And Regulatory Commission Act, 2008

16. Water supply and overall performance standards. -

The Commission may from time to time, -
(a)determine such standards of overall performance in respect of water supply services and promotion of the efficient use of water by consumers, as in its opinion, are economical and ought to be achieved by such licensees, and different standards may be determined for different licensees; and
(b)publish the standards so determined in such form and in such manner as the Commission may consider proper.