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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(c) in The Bihar and Orissa Nurses Registration Act, 1935

(c)"health visitors" means a person who obtained the health visitor's certificate of a recognised health school or such other equivalent certificate as the [State] [Substituted by ALO.] Government may notify in this behalf,