Section 14A(2) in Pandit Bhagwat Dayal Sharma University of Health Sciences Rohtak Act, 2008
(2)The Pro Vice-Chancellor shall hold office for a period of three years which may be renewed for not more than one term.Provided that no such person appointed as Pro Vice- Chancellor shall hold office on attaining the age of sixtyeight years irrespective of the fact that his term has not expired.