Bombay High Court
Ramkrishna Hariprasad Dwivedi And Anr vs Lalpratap Jagdev Singh And Anr on 25 September, 2018
Author: S.S. Shinde
Bench: S.S. Shinde
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CR. WRIT PETITION NO. 4062 OF 2018
Ramkrishna Hariprasad Dwivedi And Anr ....Petitioner
V/S
Lalpratap Jagdev Singh And Anr ....Respondent
Pankaj Dwivedi For Petitioner V.B.Konde Deshmukh APP for State/Respondent Ankit Oja h/f R.P.Singh for R.No.1 CORAM : S.S. SHINDE, J DATE : 25th September, 2018 P.C. :
At the request of learned advocate for the respondent No.1, Stand over to 01/10/2018 before the regular court.
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 25/09/2018 ::: Downloaded on - 27/09/2018 01:45:40 :::