Delhi High Court - Orders
Satish Kumar Dhingra vs Assistant/Deputy Commissioner Of ... on 16 May, 2023
Author: Rajiv Shakdher
Bench: Rajiv Shakdher
$~19
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 17323/2022
SATISH KUMAR DHINGRA ..... Petitioner
Through: Mr Nischay Kantoor, Advocate.
versus
ASSISTANT/DEPUTY COMMISSIONER OF INCOME TAX
CIRCLE 61(1), NEW DELHI & ANR. ..... Respondents
Through: Mr Vipul Agrawal, Senior Standing
Counsel with Mr Gibran Naushad and
Ms Sakshi Shairwal, Junior Standing
Counsel.
CORAM:
HON'BLE MR JUSTICE RAJIV SHAKDHER
HON'BLE MR JUSTICE GIRISH KATHPALIA
ORDER
% 16.05.2023 [Physical Hearing/Hybrid Hearing (as per request)]
1. No time left.
2. It is already well past 05.08 PM.
3. List the matter on 22.11.2023.
RAJIV SHAKDHER, J GIRISH KATHPALIA, J MAY 16, 2023/ tr Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 20/09/2023 at 09:57:10