Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 64] [Entire Act] State of West Bengal - Subsection Section 64(6) in The West Bengal Factories Rules, 1958 (6)The water-supply to the washing facilities shall be capable of yielding at least 9 litres a day for each person employed in the factory.
