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[Cites 0, Cited by 0] [Section 1(2)] [Section 1] [Entire Act]

State of Telangana - Subsection

Section 1(2)(c) in Telangana Panchayat Raj Act, 2018

(c)a Notified area declared under section 389A of the Telangana Municipalities Act, 1965, (Act 6 of 1965);