Section 2(v) in The Foreign Exchange Management (Manner of Receipt and Payment) Regulations, 2016
(v)[ 'SNRR account' means a Special Non-Resident Rupee account referred to in sub regulation (4) of regulation 5 of Foreign Exchange Management (Deposit) Regulations, 2016.] [Inserted by Notification No. FEMA 14(R)/(1)/2019-RB, dated 13.11.2019 (w.e.f. 2.5.2016).]
