Madhya Pradesh High Court
Mukesh Jain vs Union Of India on 24 August, 2018
1 WP-17063-2016 The High Court Of Madhya Pradesh WP-17063-2016 (MUKESH JAIN Vs UNION OF INDIA) 7 Jabalpur, Dated : 24-08-2018 List it along with W.P. No. 14202/2016. Interim relief, if any, granted by this court on earlier occasion, to continue till the next date of hearing.
(RAVI SHANKAR JHA) (SANJAY DWIVEDI)
JUDGE JUDGE
MSP
Digitally signed by MANVENDRA
SINGH PARIHAR
Date: 27/08/2018 11:23:22