[Cites 0, Cited by 0]
[Entire Act]
State of Uttar Pradesh - Section
Section 13 in The U.P. Lower Subordinate Forest Service Rules, 1980
13. Physical Fitness.
- No candidate shall be appointed to a post in the service unless he be in good mental and bodily health and free from any physical defect likely to interfere with the efficient performance of his duties. Before a candidate is finally approved for appointment he shall be required to produce a medical certificate of fitness in accordance with the rules framed under Fundamental Rule 10 and contained in Chapter III of Financial Hand Book, Volume II, Part III :Provided that a medical certificate of fitness shall not be required from a candidate recruited by promotion.Note. - In the case of a candidate for direct recruitment the following minimum standards for height and chest measurement shall be necessary :| Height | .. | 163 cms. | |
| Chest | .. | Unexpanded | 79 cms. |
| Expanded | 84 cms. : |