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State of Uttar Pradesh - Section

Section 13 in The U.P. Lower Subordinate Forest Service Rules, 1980

13. Physical Fitness.

- No candidate shall be appointed to a post in the service unless he be in good mental and bodily health and free from any physical defect likely to interfere with the efficient performance of his duties. Before a candidate is finally approved for appointment he shall be required to produce a medical certificate of fitness in accordance with the rules framed under Fundamental Rule 10 and contained in Chapter III of Financial Hand Book, Volume II, Part III :Provided that a medical certificate of fitness shall not be required from a candidate recruited by promotion.Note. - In the case of a candidate for direct recruitment the following minimum standards for height and chest measurement shall be necessary :
Height .. 163 cms.  
Chest .. Unexpanded 79 cms.
    Expanded 84 cms. :
Provided further that in case of candidates of Gurkha, Nepalese, Assamese, Maghalaya, Ladakh, Nefa, Manipuri, Garhwali, Kumaoni, Sikkimese and Bhutanese origin the minimum height limit will be 158 cms.