Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] International Treaty - Subsection Section 2(a) in Extradition Treaty between the Government of the Republic of India and the Government of the Kingdom of Bahrain (a)Persons accused of an extraditable offence.
