Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 22 in Brahmaputra Board Act, 1980 22. Accounts and audit.- The accounts of the Board shall be maintained and audited in such manner as may, in consultation with the comptroller and Auditor-General of India, be prescribed.
