Calcutta High Court (Appellete Side)
Sb Rose Valley Real Estates & ... vs Union Of India & Ors on 13 November, 2014
Author: Patherya
Bench: Patherya
30 WP No. 28728(W) of 2014
13.11.2014
sb Rose Valley Real Estates & Constructions Ltd. & Anr.
Vs.
Union of India & Ors.
Mr. Kishore Dutta, Sr. Advocate
Ms. Mousumi Bhattacharyya,
Mr. Anirban Ray,
Ms. Sumita Shaw,
Ms. Saswati Chatterjee
Ms. Sutapa Sanyal,
Mr. Aiman Abdullah,
Mr. Sujit Singh,
Mr. Amrit Lal Chatterjee,
Mr. Agnir Sinha,
Mr. Arup Nath Bhattacharyya
... For the petitioners.
Mr. Asit Kumar Bhattacharya
... For the respondent no.10.
Mr. Mukul Lahiri, Mr. H. L. Shukla, Mr. P. Deb ... For the respondent no.7 Mr. Somnath Bose, Mr. Bhaskar Prasad Banerjee, Mr. Chittopriya Ghosh ... For the respondent nos. 1 to 4.
Mr. Bishwambher Jha .. For the respondent no.11 The interim order granted earlier is extended till 18th November, 2014.
Matter to appear in the list on 18th November, 2014, at 12.30 P.M. Urgent certified photocopy of this order, if applied for, be given to the learned advocates for the parties, subject to compliance with all requisite formalities. (Patherya, J.)