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State of Uttar Pradesh - Section

Section 212 in Rules under the United Provinces Excise Act, 1910

212. Indent should be punctually submitted.

- To ensure regularity in supply indents should be punctually submitted so that it may be possible for the indents to be checked and the forms to be printed and supplied by the end of August. Neglect of this rule will frustrate all the arrangements of the press for economical working.