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[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

State of Assam - Subsection

Section 4(3)(v) in The Assam Fiscal Responsibility and Budget Management Act, 2005

(v)[ Anchor fiscal deficit of the State to an annual limit of 3 percent of Gross State Domestic Product (GSDP) in any financial year. [Substituted by Assam Act No. 17 of 2017, dated 30.3.2017.]