Supreme Court - Daily Orders
Abhijeet Nand Kishore Singh vs Vivek Kumari Idar on 10 August, 2018
Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud
TP(C) 1412/2017
ITEM NO.29 COURT NO.1 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition (Civil) No. 1412/2017
ABHIJEET NAND KISHORE SINGH Petitioner
VERSUS
VIVEK KUMARI IDAR Respondent
(IA No. 79321/2017-EX-PARTE STAY)
Date : 10-08-2018 This matter was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
For Petitioner
Mr. Sanjiv Sen, Sr. Adv.
Ms. Debmalya Banerjee, Adv.
Mr. Manish Sharma, Adv.
Mr. Aviral Kapoor, Adv.
M/s. Karanjawala & Co., AOR
For Respondent
Mr. Mahesh Agarwal, Adv.
Mr. Ankur Saigal, Adv.
Mr. Shubham Kulshreshtha, Adv.
Mr. E.C. Agrawala, AOR
UPON hearing the counsel the Court made the following
O R D E R
As prayed for by learned counsel for the parties, list the matter after three weeks.
Liberty is granted to mention the matter.
Signature Not Verified Digitally signed by DEEPAK GUGLANIDate: 2018.08.10 (Deepak Guglani) (H.S. Parasher) 16:49:11 IST Reason: Court Master Assistant Registrar