Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5(3)] [Section 5] [Entire Act] State of Gujarat - Subsection Section 5(3)(b) in The Gujarat Animal Preservation Act, 1954 (b)the slaughter of any animal not being a cow or a calf of a cow, bull or bullock, on such religious days as may be prescribed :