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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Haryana - Subsection

Section 35(2) in The Punjab Minor Mineral Concession Rules, 1964

(2)Except with the previous approval of the Government, no mining lease shall be granted to any person who is not an Indian national.[-] [Explanation omitted by Haryana Government Notification No. SO110/C.A.67/1957/S.15/2001 dated 6.8.2001.]