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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Chattisgarh - Subsection

Section 2(l) in Lease (Government Land for Jatropha/Karanj Plantation and Bio-diesel Based Processing Unit) Rules, 2005

(l)"Waste Land" means Government vacant land not filled for more than a decade and unfit for cultivation by ordinary means and includes mumkin land and ravine land but does not include Forest land.