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[Cites 0, Cited by 0] [Section 81(2)] [Section 81] [Entire Act]

State of Goa - Subsection

Section 81(2)(vi) in The Agricultural Produce Marketing (Development and Regulation) Act, 2007

(vi)the manner of periodical inspection of all weights and measures and weighing and measuring instruments in use in a market area, as provided in section 32 (2) (u) and