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[Cites 0, Cited by 3] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(4) in The Business Profits Act, 1947

(4)" chargeable accounting period" means-
(a)any accounting period falling wholly within the term beginning on the first day of April, 1946 , and ending on the thirty- first day of March, 1947 ;
(b)where any accounting period falls partly within and partly without the said term, such part of that accounting period as falls within the said term;