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[Cites 0, Cited by 0] [Section 83(2)] [Section 83] [Entire Act]

State of Assam - Subsection

Section 83(2)(c) in Assam Co-Operative Societies Act, 2007

(c)statement indicating the basis on which each asset and liability was valued and mentioned specifically any change in the manner in which such valuation was done in the. financial year under examination and its effect on surplus or deficit;