Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of West Bengal - Section

Section 1 in The West Bengal Electricity Regulatory Commission (Fees) Regulations, 2007

1. Short title, commencement and interpretation.

(1)These regulations may be called the West Bengal Electricity Regulatory Commission (Fees) Regulations, 2007.
(2)They shall come into force on the date of their publication in the official Gazette.
(3)They extend to the State of West Bengal.