Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 67] [Entire Act] State of Maharashtra - Subsection Section 67(19) in Maharashtra Factories Rules, 1963 (19)Any other process wherein there is a risk of injury to eyes from particles or fragments thrown off during the course of the process.[Schedule II [Substituted by G.N. dated 19.3.1977.]
