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Supreme Court - Daily Orders

Ghewarchand And Ors. vs M/S. Mahendra Singh And Ors. on 15 April, 2014

¼ITEM NO.5                     REGISTRAR COURT.2             SECTION XV


             S U P R E M E       C O U R T   O F    I N D I A
                              RECORD OF PROCEEDINGS

                        BEFORE THE REGISTRAR M.K. HANJURA

Petition(s) for Special Leave to Appeal (Civil) No(s).7933/2007


GHEWARCHAND & ORS.                                     Petitioner(s)

                     VERSUS

M/S. MAHENDRA SINGH & ORS.                             Respondent(s)

(With prayer for interim relief and office report )

Date: 15/04/2014      This Petition was called on for hearing today.


For Petitioner(s)        Ms.Veena Rattan,adv.
                         Mrs.Pratibha Jain,Adv.


For Respondent(s)


             UPON hearing counsel the Court made the following
                                 O R D E R

Ld.counsel for the petitioner is present. None for the respondent.

Ld.counsel for the petitioner seeks and is given four weeks time as last chance to comply with the terms of the office report.

List again on 5.08.2014.

(M.K. HANJURA) Registrar SB