Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 108] [Entire Act] State of Jharkhand - Subsection Section 108(5) in Jharkhand Municipal Act, 2011 (5)The Mayor and the Chairperson shall present the budget estimate to the Standing Committee before the fifteenth day of February in each year.
