Section 26 in Gujarat Irrigation and Drainage Rules, 2014
26. Charges to be imposed when water supplied through a water-course is suffered to run to waste.
- When water supplied through a water- course is suffered to run to waste, the Executive Engineer may charge-(a)if the water has flowed on any land, a rate not exceeding double the rate chargeable for each hector on which water has flowed;(b)in any other case a rate not exceeding double the rate chargeable under rule 19, in the volume of water estimated by the Executive Engineer to have been wasted.Exemption Cancellation and Remissions
