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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Punjab - Subsection

Section 17(4) in The Punjab Apartment Ownership Rules, 1995

(4)The apartment owner shall reimburse the Association for any expenditure incurred in repairing or replacing any common areas and facilities damaged due to his fault. [Sections 20 and 38(2)(e).]