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[Cites 0, Cited by 0] [Section 251(2)] [Section 251] [Entire Act]

State of Rajasthan - Subsection

Section 251(2)(f) in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

(f)to bring to the notice of the employer the hazards associated with use, handling and maintenance of the equipment used during the course of building and other construction work;