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[Cites 0, Cited by 0] [Section 45(2)] [Section 45] [Entire Act]

State of Assam - Subsection

Section 45(2)(a) in Sonowal Kachari Autonomous Council Act, 2005

(a)levy tolls on persons, vehicles or animals of any class for the use of any bridge, or road other than kacha road, or ferry constructed or established by it;