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[Cites 0, Cited by 0] [Section 108] [Entire Act]

Union of India - Subsection

Section 108(4) in The Multi-State Co-Operative Societies Act, 2002

(4)The person making the inspection under this section may, during the course of inspection—
(i)make or cause to be made copies of books of account and other books and papers, or
(ii)place or cause to be placed any marks or identification thereon in token of the inspection having been made.