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[Cites 0, Cited by 0] [Section 156] [Entire Act]

State of Rajasthan - Subsection

Section 156(a) in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

(a)all steel structures are demolished column-by-column and tier-by-tier and every structural member which is being demolished is not under any stress and such structural member is suitably lashed to prevent it from any uncontrolled swinging or dropping or falling;