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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(v) in The Rajasthan State Warehousing Corporation (Staff) Regulations, 1974

(v)Direct recruitment to various categories of posts shall be made through the Rajasthan Public Service Commission (RPSC) or Selection Committee or by the Authorities competent to make the appointments. The Rajasthan Public Service Commission (RPSC) or the Selection Committee as the case may be, will arrange the names of the selected candidates in the order of their merit or preference as the case may be and the appointment authority will make appointments in that order. Names of selected candidates kept in reserve shall not exceed 50% of notified vacancies which shall remain in force for a period of six months.