Gauhati High Court
Shri J.M. Thangkhiew vs The State Of Meghalaya Represented By ... on 2 April, 2019
Author: A.S. Bopanna
Bench: Chief Justice, Arup Kumar Goswami
Page No.# 1/6
GAHC010090602018
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : PIL 25/2018
1:SHRI J.M. THANGKHIEW, ADVOCATE, PRACTICING ADVOCATE OF THE
HIGH COURT OF MEGHALAYA AND OTHER SUBORDINATE COURTS, HIGH
COURT OF MEGHALAYA, SHILLONG-793001, EAST KHASI HILLS DISTRICT,
MEGHALAYA
2: SHRI GILBERT ANTHONY DKHAR, ADVOCATE, PRACTICING ADVOCATE
OF THE HIGH COURT OF MEGHALAYA AND OTHER SUBORDINATE
COURTS HIGH COURT OF MEGHALAYA SHILLONG-793001 EAST KHASI
HILLS DISTRICT MEGHALAYA
3: SHRI RIJIEDLANG KHARSYAD, ADVOCATE, PRACTICING ADVOCATE OF
THE HIGH COURT OF MEGHALAYA AND OTHER SUBORDINATE COURTS
HIGH COURT OF MEGHALAYA SHILLONG-793001 EAST KHASI HILLS
DISTRICT MEGHALAYA
4: SHRI LALSOLOMON DARNEI, ADVOCATE, PRACTICING ADVOCATE OF
THE HIGH COURT OF MEGHALAYA AND OTHER SUBORDINATE COURTS
HIGH COURT OF MEGHALAYA SHILLONG-793001 EAST KHASI HILLS
DISTRICT MEGHALAY
VERSUS
1:THE STATE OF MEGHALAYA REPRESENTED BY THE CHIEF SECRETARY,
GOVT. OF MEGHALAYA, SHILLONG
2:COMMISSIONER AND SECRETARY REVENUE AND DISASTER
MANAGEMENT DEPARTMENT GOVT. OF MEGHALAYA SHILLONG
3:THE MEGHALAYA URBAN DEVELOPMENT AUTHORITY SHILLONG
REPRESENTED BY ITS SECRETARY SHILLONG
4:THE DEPUTY COMMISIONER (REVENUE)
EAST KHASI HILLS DISTRICT SHILLONG
5:SHRI NARAYAN PRASAD JHUNJHUNWALA
R/O - POLICE BAZAR SHILLONG
Page No.# 2/6
6:SHRI NILESH TIBERWALLA
R/O THANA ROAD POLICE BAZAR SHILLONG
7:SHRI SATYABRATA BAIDYA
R/O JAIL ROAD SHILLONG
8:SHRI AJIT DAS GUPTA
R/O JAIL ROAD SHILLONG
9:SHRI BIDUR DAS
R/O JAIL ROAD SHILLONG
10:SHRI UDAY N. SHUKLA
R/O OAKLAND SHILLONG
11:SHRI RAJ KUMARI SINHA
R/O BIVAR ROAD SHILLONG
12:M/S MENTOK RI-PROJECT PVT. LTD.
BIVAR ROAD SHILLONG
13:SHRI MARUF ELAHI
R/O BIVAR ROAD SHILLONG
14:SMTI BEROLINE KHONGSHEI
R/O LABAN SHILLONG
15:SHRI MOHENDRO RAPSANG
R/O KEATING ROAD SHILLONG
16:SMTI SAINI PALA
R/O MOTINAGAR SHILLONG
17:SHRI SANJIB DAS
R/O G.S. ROAD POLICE BAZAR SHILLONG
18:MANCHIN FINCON PVT. LTD.
R/O JAIL ROAD SHILLONG
19:SHRI KENNETH M. LYNGDOH
R/O BIVAR ROAD SHILLONG
20:SHRI SANJAY JHUNJHUNWALLA
R/O BIVAR ROAD SHILLONG
21:SHRI MODRICK NONGKYNRIH
R/O BISHOP COTTON ROAD SHILLONG
22:SHRI B.D. MARBANIANG
Page No.# 3/6
R/O DEMSEINIONG LAITUMKHRAH SHILLONG
23:SHRI LAMBOK MYLLIEMNGAP
R/O MOTINAGAR SHILLONG
24:DR. (MRS) T.A. SOHKLET
R/O LUMMAWRIE LAITUMKHRAH SHILLONG
25:SHRI ALLEN WOOD SWER
R/O FIRE BRIGADE LAITUMKHRAH SHILLONG
26:SECRETARY
ISLAMIA SECONDARY SCHOOL G.S ROAD SHILLONG
27:SHRI P. DKHAR
R/O LABAN SHILLONG
28:SHRI NICHOLAS WALLANG
R/O BOYCE ROAD BEHIND ST. ANTHONY'S COLLEGE SHILLONG
Advocate for the Petitioner : G.S. MASSAR
Advocate for the Respondent : MR. P BARUAH (R18)
Linked Case : I.A.(Civil) 1407/2018
1:MENTOK RI PROJECTS PVT. LTD REGISTERED COMPANY UNDER THE
COMPANY ACT 1956 HAVING REGISTERED OFFICE AT SHILLONG DULY
REPRESENTED BY ITS DIRECTOR OPPOSITE PINEMOUNT SCHOOL
SHILLONG
VERSUS
1: J. M THANGKHIEW ADVOCATE
2:GILBERT ANTHONY DKHAR ADVOCATE
3:RIJEDLANG KHARSYAD ADVOCATE
4:LALSOLOMAN DARNEI ADVOCATE
5:THE STATE OF MEGHALAYA REPRESENTED BY THE CHIEF SECRETARY
GOVERNMENT OF MEGHALAYA SHILLONG
6:THE COMMISSIONER AND SECRETARY REVENUE AND DISASTER
MANAGEMENT DEPARTMENT GOVERNMENT OF MEGHALAYA SHILLONG
7:DEPUTY COMMISSIONER
EAST KHASI HILLS DISTRICT SHILLONG
Page No.# 4/6
8:THE MEGHALAYA URBAN DEVELOPMENT AUTHORITY (MUDA)
SHILLONG REPRESENTED BY ITS SECRETARY SHILLONG
Advocate for the Petitioner : MR. H L SHANGREISO
Advocate for the Respondent : K PAUL
Linked Case : I.A.(Civil) 1412/2018
1:AJIT DASGUPTA
RESIDENT OF JAIL ROAD SHILLONG EAST KHASI HILLS MEGHALAYA
VERSUS
1:J M THANGKHIEW ADVOCATE IN THE HIGH COURT OF MEGHALAYA AT
SHILLONG EAST KHASI HILLS MEGHALAYA 793001
2:GILBERT ANTHONY DKHAR ADVOCATE IN THE HIGH COURT OF
MEGHALAYA AT SHILLONG EAST KHASI HILLS MEGHALAYA 793001
3:RIJIEDLANG KHARSYAD ADVOCATE IN THE HIGH COURT OF
MEGHALAYA AT SHILLONG EAST KHASI HILLS MEGHALAYA 793001
4:LALSOLOMON DARNEI ADVOCATE IN THE HIGH COURT OF MEGHALAYA
AT SHILLONG EAST KHASI HILLS MEGHALAYA 793001
5:THE STATE OF MEGHALAYA REPRESENTED BY THE CHIEF SECRETARY
GOVERNMENT OF MEGHALAYA
6:COMMISSIONER AND SECRETARY REVENUE AND DISASTER
MANAGEMENT DEPARTMENT GOVERNMENT OF MEGHALAYA SHILLONG
7:THE MEGHALAYA URBAN DEVELOPMENT AUTHORITY SHILLONG
REPRESENTED BY ITS SECRETARY SHILLONG
8:THE DEPUTY COMMISSIONER (REVENUE)
EAST KHASI HILLS SHILLONG
Advocate for the Petitioner : MR. R MAZUMDAR
Advocate for the Respondent : SR.GA MEGHALAYA
G DEKA
Linked Case : I.A.(Civil) 1409/2018
1:SATYABRATA BAIDYA
RESIDENT OF JAIL ROAD SHILLONG EAST KHASI HILLS MEGHALAYA
VERSUS
1:J M THANGKHIEW ADVOCATE IN THE HIGH COURT OF MEGHALAYA AT
Page No.# 5/6
SHILLONG EAST KHASI HILLS MEGHALAYA 793001
2:GILBERT ANTHONY DKHARADVOCATE IN THE HIGH COURT OF
MEGHALAYA AT SHILLONG EAST KHASI HILLS MEGHALAYA 793001
3:RIJIEDLANG KHARSYAD ADVOCATE IN THE HIGH COURT OF
MEGHALAYA AT SHILLONG EAST KHASI HILLS MEGHALAYA 793001
4:LALSOLOMON DARNEI ADVOCATE IN THE HIGH COURT OF MEGHALAYA
AT SHILLONG EAST KHASI HILLS MEGHALAYA 793001
5:THE STATE OF MEGHALAYA REPRESENTED BY THE CHIEF SECRETARY
GOVERNMENT OF MEGHALAYA SHILLONG
6:COMMISSIONER AND SECRETARY REVENUE AND DISASTER
MANAGEMENT DEPARTMENT GOVERNMENT OF MEGHALAYA SHILLONG
7:THE MEGHALAYA URBAN DEVELOPMENT AUTHORITY
SHILLONG REPRESENTED BY ITS SECRETARY SHILLONG
8:THE DEPUTY COMMISSIONER ( REVENUE)
EAST KHASI HILLS SHILLONG
Advocate for the Petitioner : MR. R MAZUMDAR
Advocate for the Respondent : SR.GA MEGHALAYA
G DEKA
Linked Case : I.A.(Civil) 2379/2018
1:SRI UDAY NARAYAN SUKLA
S/O- LATE R.S. SHUKLA R/O- OAKLAND
SHILLONG EAST KHASI HILLS DISTRICT MEGHALAYA- 793001
VERSUS
1:SRI J.M. THANGKHEIW ADVOCATE PRACTICING ADVOCATE OF THE
HIGH COURT OF MEGHALAYA AND OTHER SUBORDINATE COURTS
MEGHALAYA SHILLONG-793001
2:SRI GILBERT ANTHONY DKHAR ADVOCATE PRACTICING ADVOCATE OF
THE HIGH COURT OF MEGHALAYA AND OTHER SUBORDINATE COURTS
MEGHALAYA SHILLONG-793001
3:SRI RIJIEDLANG KHARSYAD ADVOCATE PRACTICING ADVOCATE OF
THE HIGH COURT OF MEGHALAYA AND OTHER SUBORDINATE COURTS
MEGHALAYA SHILLONG-793001
4:SRI LALSOLOMON DARNEI ADVOCATE PRACTICING ADVOCATE OF THE
HIGH COURT OF MEGHALAYA AND OTHER SUBORDINATE COURTS
Page No.# 6/6
MEGHALAYA SHILLONG-793001
5:THE STATE OF MEGHALAYA REP. BY THE CHIEF SECRETARY TO THE
GOVERNMENT OF MEGHALAYA SHILLONG PIN- 793001
6:THE COMMISSIONER AND SECRETARY REVENUE AND DISASTER
MANAGEMENT DEPARTMENT MEGHALAYA SHILLONG PIN- 793001
7:MEGHALAYA URBAN DEVELOPMENT AUTHORITY REP. BY THE
SECRETARY SHILLONG PIN- 793001
8:THE DEPUTY COMMISSIONER EAST KHASI HILLS SHILLONG
PIN- 793001
Advocate for the Petitioner : MR. K N CHOUDHURY SENIOR ADVOCATE
Advocate for the Respondent : MR. K PAUL
BEFORE
HONOURABLE THE CHIEF JUSTICE
HONOURABLE MR. JUSTICE ARUP KUMAR GOSWAMI
ORDER
Date : 02-04-2019 (A.S. Bopanna, CJ) Heard Mr. N. Dutta, learned senior counsel, assisted by Mr. J. Roy, learned counsel, appearing for the respondent No.3.
List these petitions on 4th April, 2019 at the top of the Part-I hearing list.
Sd/- Sd/-
JUDGE CHIEF JUSTICE
M. Sharma
Comparing Assistant