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State of Odisha - Section

Section 33 in The Orissa Public Demands Recovery Rules, 1963

33. Prohibition against sale on holidays.

- No sale under the Act and the rules framed thereunder shall take place on a Sunday or other general holiday recognised by the State Government or any other date which has been notified by the State Government or any other competent authority to be a local holiday for the area in which the sale is to take place.