Delhi High Court - Orders
Delhi Gymkhana Club Limited vs Col Ashish Khanna Sm Retd & Ors on 2 November, 2023
Author: Manmohan
Bench: Manmohan
$~12
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) 102/2023 & CM APPL. 49218/2023
DELHI GYMKHANA CLUB LIMITED ..... Appellant
Through: Ms. Raveena Rai, Advocate.
versus
COL ASHISH KHANNA SM RETD & ORS. ..... Respondents
Through: Mr.Sanyam Khetrapal, Advocate.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MS. JUSTICE MINI PUSHKARNA
ORDER
% 02.11.2023
1. Learned counsel for respondent no. 1 states that he has filed a reply affidavit. However, the same is not on record. Let the same be brought on record forthwith. Rejoinder affidavit, if any, be filed before the next date of hearing.
2. List on 16th January, 2024.
3. Interim order to continue.
MANMOHAN, J MINI PUSHKARNA, J NOVEMBER 2, 2023 AK This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/11/2023 at 22:55:57