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Delhi High Court - Orders

Delhi Gymkhana Club Limited vs Col Ashish Khanna Sm Retd & Ors on 2 November, 2023

Author: Manmohan

Bench: Manmohan

                                          $~12
                                          *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                          +           FAO(OS) 102/2023 & CM APPL. 49218/2023

                                                      DELHI GYMKHANA CLUB LIMITED                                                      ..... Appellant
                                                                                         Through:                Ms. Raveena Rai, Advocate.

                                                                                         versus

                                                      COL ASHISH KHANNA SM RETD & ORS.                                              ..... Respondents
                                                                                         Through:                Mr.Sanyam Khetrapal, Advocate.
                                                      CORAM:
                                                      HON'BLE MR. JUSTICE MANMOHAN
                                                      HON'BLE MS. JUSTICE MINI PUSHKARNA
                                                                                         ORDER

% 02.11.2023

1. Learned counsel for respondent no. 1 states that he has filed a reply affidavit. However, the same is not on record. Let the same be brought on record forthwith. Rejoinder affidavit, if any, be filed before the next date of hearing.

2. List on 16th January, 2024.

3. Interim order to continue.

MANMOHAN, J MINI PUSHKARNA, J NOVEMBER 2, 2023 AK This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/11/2023 at 22:55:57