Patna High Court - Orders
Shiva Kumar Tekriwal vs The State Of Bihar & Ors on 12 May, 2011
IN THE HIGH COURT OF JUDICATURE AT PATNA
CWJC No.386 of 2010
SHIVA KUMAR TEKRIWAL S/O LATE HARI PRASAD TEKRIWAL
R/O MOHALLA- 402 B NAWAL ASSHRAM COMPLEX, DARIYAPUR
GOLA ROAD, KADAMKUAN, P.S. KADAMKUAN, DISTT.- PATNA
............ PETITIONER
Versus
1. THE STATE OF BIHAR
2. THE PRINCIPAL SECRETARY WATER RESOURCES DEPTT.,
GOVT. OF BIHAR, PATNA
3. THE DEPUTY SECRETARY WATER RESOURCES DEPTT., GOVT.
OF BIHAR, PATNA
4. THE CHIEF ENGINEER WATER RESOURCES DEPTT., GOVT.
OF BIHAR, ANISHABAD, PATNA
5. THE BIHAR PUBLIC SERVICE COMMISSION THROUGH ITS
CHAIRMAN BAILEY ROAD, PATNA
6. THE ACCOUNTANT GENERAL BIHAR, PATNA
7. THE PRINCIPAL SECRETARY FINANCE DEPTT. GOVT. OF
BIHAR, PATNA. ............ RESPONDENTS
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3. 12/05/2011Learned counsel for the petitioner submits that the grievance of the petitioner stands redressed. Therefore, he seeks permission to withdraw this writ application.
Permission is granted. This writ application is dismissed as withdrawn.
Pradeep/ ( J. N. Singh,J.)