Allahabad High Court
Agra Development Authority vs Raj Grah Sah. Avas Samiti Ltd. And ... on 25 July, 2019
Author: Surya Prakash Kesarwani
Bench: Surya Prakash Kesarwani
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 5 Case :- FIRST APPEAL No. - 262 of 2019 Appellant :- Agra Development Authority Respondent :- Raj Grah Sah. Avas Samiti Ltd. And Another Counsel for Appellant :- Suresh C. Dwivedi,Sri M.C. Chaturvedi Counsel for Respondent :- Ashok Kumar Tripathi (Now Ashok Tripathi) Hon'ble Surya Prakash Kesarwani,J.
Appeal Allowed.
Cross objection disposed of.
For order, see order of date passed in FIRST APPEAL No. - 733 of 2017.
Order Date :- 25.7.2019 NLY