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Allahabad High Court

Agra Development Authority vs Raj Grah Sah. Avas Samiti Ltd. And ... on 25 July, 2019

Author: Surya Prakash Kesarwani

Bench: Surya Prakash Kesarwani





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL No. - 262 of 2019
 

 
Appellant :- Agra Development Authority
 
Respondent :- Raj Grah Sah. Avas Samiti Ltd. And Another
 
Counsel for Appellant :- Suresh C. Dwivedi,Sri M.C. Chaturvedi
 
Counsel for Respondent :- Ashok Kumar Tripathi (Now Ashok Tripathi)
 

 
Hon'ble Surya Prakash Kesarwani,J.
 

Appeal Allowed.

Cross objection disposed of.

For order, see order of date passed in FIRST APPEAL No. - 733 of 2017.

Order Date :- 25.7.2019 NLY