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Chattisgarh High Court

Mrudula Rishi vs State Of Chhattisgarh 25 Wps/2505/2018 ... on 18 April, 2018

                   HIGH COURT OF CHHATTISGARH, BILASPUR

                                       Order Sheet

                                WPS No. 2572 of 2018

                 Mrudula Rishi Versus State of Chhattisgarh & Anr.




18.04.2018

Shri Sandeep Dubey, Advocate for the petitioner.

Shri Adhiraj Surana, Dy.G.A. for State. The State counsel prays for short adjournment. As prayed, list it on 08/05/2018. Meanwhile, the State counsel should positively seek instructions.

Sd/-

(P. Sam Koshy) JUDGE Sumit