Supreme Court - Daily Orders
Asstt.C.I.T. Panaji-Goa vs V.M. Salgaoncar & Brothers P.Ltd. on 6 May, 2014
ITEM NO.74 REGISTRAR COURT.1 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR M.A. SAYEED
Petition(s) for Special Leave to Appeal (Civil) No(s).14304/2013
ASSTT.C.I.T. PANAJI-GOA & ANR. Petitioner(s)
VERSUS
V.M. SALGAONCAR & BROTHERS P.LTD. Respondent(s)
(With office report )
Date: 06/05/2014 This Petition was called on for hearing today.
For Petitioner(s)
Mrs Anil Katiyar,Adv.
Ms Mamta Saxena, Adv.
For Respondent(s)
M/S. K.J. John & Co.,Adv.
UPON hearing counsel the Court made the following
O R D E R
Sole respondent to file counter affidavit by next date. Complete set of pleadings be served on the ld. Counsel in two weeks time of which necessary proof be filed on record in a weeks time. Counter affidavit be filed within four weeks thereafter.
List again on 5.8.2014.
(M.A. SAYEED) REGISTRAR hj