Section 11 in Rajasthan Electricity Regulatory Commission (Service) Regulations, 2005
11.
In case of appointment of staff by direct recruitment, the Commission may prescribe, the form in which applications are to be made, documents and certificates to be submitted with the application, mode of submission, last date for receipt of applications and the designated officer, for submission of applications. The Commission will ensure wide publicity and allow sufficient time between announcement and the last date for submission of application, so as to provide adequate opportunity to all eligible candidates to apply.
