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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Gujarat - Subsection

Section 11(8) in Gujarat Organic Agricultural University Act, 2017

(8)One-third of the members of the Board shall form quorum at a meeting of the Board:Provided that if a meeting of the Board is adjourned due to insufficient quorum, no quorum shall be necessary at the next meeting called for transacting the same business.