Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of West Bengal - Subsection

Section 11(1)(t) in The Bidhan Chandra Krishi (Viswavidyalaya) Act, 1974.

(t)[ to examine and take action on the Annual Report submitted by the Faculty Council for post-graduate and undergraduate studies regarding teaching, work of the teachers of each Faculty and work entrusted to the Director of Research and the Director of Extension] [Sub-items, (q) to (t) inserted by W. B. Act 31 of 1981.].