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[Cites 0, Cited by 3] [Entire Act]

Union of India - Section

Section 46 in The Navy Act, 1957

46. Ill-treating subordinates.—

Every person subject to naval law who is guilty of ill-treating any other person subject to such law, being his subordinate in rank or position, shall be punished with imprisonment for a term which may extend to seven years or such other punishment as is hereinafter mentioned.