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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Madhya Pradesh - Subsection

Section 18(iii) in The Maharashi Patanjali Sanskrit Sansthan Adhiniyam, 2007

(iii)to make recommendations to the Executive Council on formulation, modification or revision of schemes for organisation of the faculties and expediency of abolition or sub-division of any faculty or merging of faculties;