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[Cites 0, Cited by 0] [Section 38(1)] [Section 38] [Entire Act]

Madras Presidency - Subsection

Section 38(1)(c) in Madras Estates Land Act, 1908

(c)that during the currency of the existing rent, there has been a fall not due to a temporary cause in the average local prices of staple food-crops in the taluk or zamindari division.