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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Mizoram - Subsection

Section 4(1)(b) in Mizoram (Establishment of Independent Local Body) Ombudsman Act, 2011

(b)the person appointed as Ombudsman may be removed from his office in the manner provided in section 5.