Section 24 in Andhra Pradesh Government Medical and Dental Institutions (Conversion into Semi-Autonomous Institutions) Act, 2007
24. Finance Committee.
- There shall be constituted a Finance Committee which shall consist of the following, namely:-(a)the Director;(b)the Dean;(c)the Secretary to Government, HM & FW Department or his nominee;(d)the Secretary to Government, Finance Department or his nominee;(e)the Director of Medical Education, Government of Andhra Pradesh; and(f)the Registrar shall be the Member-Convener of the Committee.
