Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 37M] [Entire Act] State of Rajasthan - Subsection Section 37M(2) in The Rajasthan Minor Mineral Concession Rules, 1986 (2)Small lumps of mineral shall, as far as possible, be segregated from the dumps and stored separately for future use.